Section 2(6) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
(6)(a)The Medical Officer shall inspect his entire prison, every ward, every prisoner and state of health of all warders, matrons and medical staff once in every month.(b)The contents of the sub-rules (4) (b), (c) and (d) shall mutatis-mutandis apply for the inspection by the Medical Officer.Provided that the action indicated in these sub-rules shall apply to medical and sanitation matters only.II. Meetings
