Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(4) in The Maharashtra University of Health Sciences Act, 1998 (4)Seven members of the Management Council shall form a quorum for a meeting.
