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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(4)(c) in Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2019

(c)Real Time Operation
(i)Frequency Control
(ii)Voltage control
(iii)Tie line loading control
(iv)Congestion management
(v)Ensuring security at all times
(vi)Ancillary Services
(vii)Balancing Services, Automatic Generation Control
(viii)Real Time Contingency Analysis
(ix)Dynamic Security Assessment
(x)Monitoring weather updates
(xi)Handling emergency outage requests
(xii)Restoration of network after tripping
(xiii)Rescheduling of generation
(xiv)Reporting of a grid disturbance (GD)/grid incident(GI)
(xv)Periodic communication with stakeholders and sensitizing in case of emergency
(xvi)De-briefing after an extreme event