Allahabad High Court
M/S Maruti Educational Trust vs State Of U.P. And 2 Others on 28 May, 2020
Bench: Pankaj Mithal, Vipin Chandra Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Chamber Case :- WRIT - C No. - 28956 of 2018 Petitioner :- M/S Maruti Educational Trust Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Ashish Kumar Counsel for Respondent :- C.S.C.,Aditya Bhushan Singhal Hon'ble Pankaj Mithal,J.
Hon'ble Vipin Chandra Dixit,J.
Allowed.
For orders, see order of the date passed on separate sheets kept on the record of Writ-C No.28968 of 2018.
Order Date :- 28.5.2020 piyush