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Delhi High Court - Orders

Nilima Gupta vs Yogesh Saroha & Ors on 9 August, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~A-52
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         C.R.P. 161/2019 & CM APPL. 34701/2019
                                     NILIMA GUPTA                                                                          .....Petitioner
                                                                           Through:

                                                                           versus

                                     YOGESH SAROHA & ORS                                                             .....Respondents
                                                 Through:                                          Mr. Sunil Dalal, Senior Advocate
                                                                                                   with Mr. Davinder Kumar, Mr.
                                                                                                   Nikhil Beniwal, Mr. Navish Bhati,
                                                                                                   Ms. Shipra Bali, Mr. Mahavir Singh,
                                                                                                   Mr. Akash Gupta and Mr. Mudabbera
                                                                                                   Zaheen, Advocates

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 09.08.2024 Learned counsel appearing on behalf of the petitioner prayed for an adjournment.

Learned counsel appearing on behalf of the respondents has no objection to the same.

At request, list on 25th September, 2024.

CHANDRA DHARI SINGH, J AUGUST 9, 2024 gs/aa Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2024 at 04:40:46