Delhi High Court - Orders
Nilima Gupta vs Yogesh Saroha & Ors on 9 August, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 161/2019 & CM APPL. 34701/2019
NILIMA GUPTA .....Petitioner
Through:
versus
YOGESH SAROHA & ORS .....Respondents
Through: Mr. Sunil Dalal, Senior Advocate
with Mr. Davinder Kumar, Mr.
Nikhil Beniwal, Mr. Navish Bhati,
Ms. Shipra Bali, Mr. Mahavir Singh,
Mr. Akash Gupta and Mr. Mudabbera
Zaheen, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 09.08.2024 Learned counsel appearing on behalf of the petitioner prayed for an adjournment.
Learned counsel appearing on behalf of the respondents has no objection to the same.
At request, list on 25th September, 2024.
CHANDRA DHARI SINGH, J AUGUST 9, 2024 gs/aa Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2024 at 04:40:46