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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(d) in The Hindi Sahitya Sammelan Act, 1962

(d)the appointment of an executive committee or any other committee for carrying on the functions of the Governing body or of the Sammelan ; the constitution, powers and duties of such committees and the allowances, if any, payable to the members thereof;