Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 71] [Entire Act] Union of India - Section Section 27 in The Juvenile Justice (Care and Protection of Children) Act, 2000 27. Special offences .The offences punishable under sections 23, 24, 25 and 26 shall be cognisable.
