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State of Madhya Pradesh - Section

Section 11 in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

11. Factors to be considered in fixing maximum rates.

- In fixing the maximum rates of ginning and/or pressing of cotton the rate fixing committee shall take into consideration the following among other factors :
(a)amount of cotton to be ginned;
(b)ginning outturn;
(c)labour charges including management and maintenance of expenses;
(d)cost of fuel;
(e)railway freight;
(f)quantity of cotton crop to be handled;
(g)cost of stores;
(h)type of machinery in use;
(i)municipal and other taxes;
(j)insurance charges;
(k)depreciation charges of machinery and building;
(l)reasonable rate of interest not exceeding 9 per cent on the invested capital minus the accumulated depreciation fund.