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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

Bengal Presidency - Subsection

Section 39(1)(e) in The Calcutta Suburban Police Act, 1866

(e)regulating and controlling conveyance of timber, bamboos, scaffold-poles, ladders, iron girders, beams or bars, boilers and other unwidely articles, or coal or bricks, lime or other building materials through the streets, and the route and hours for such conveyance;