Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] State of Jharkhand - Subsection Section 128(xvi) in Bihar Education Code, 1961 (xvi)to submit indent of forms and envelopes, etc., to the Superintendent Incharge Press and Forms, Gaya, without countersignature of any superior officer.
