Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Olx India B.V. & Anr vs Cars24 Services Pvt. Ltd on 28 February, 2019

Author: J.R. Midha

Bench: J.R. Midha

$~O-6
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(COMM) 1100/2018             &     I.As.   11899/2018,   11900/2018,
      15489/2018, 16778/2018

      OLX INDIA B.V. & ANR.                              ..... Plaintiffs
                     Through:            Mr.Nishchal Anand and Mr.Sanchith
                                         Shivakumar, Advocates for plaintiffs

                            versus

      CARS24 SERVICES PVT. LTD.               ..... Defendant
                   Through: Mr.Nakul         Sachdeva         and
                              Mr.Aakarshan Sahay, Advocates

      CORAM:
      HON'BLE MR. JUSTICE J.R. MIDHA

               ORDER

% 28.02.2019 List for reporting outcome of the mediation on 01st April, 2019. Mr. Ajay Kohli, learned counsel for the defendant seeks discharge on the ground that the defendant has engaged a new counsel who is present in Court today.

Mr. Ajay Kohli, Advocate is discharged.

J.R. MIDHA, J.

FEBRUARY 28, 2019 ds