Delhi High Court - Orders
Olx India B.V. & Anr vs Cars24 Services Pvt. Ltd on 28 February, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1100/2018 & I.As. 11899/2018, 11900/2018,
15489/2018, 16778/2018
OLX INDIA B.V. & ANR. ..... Plaintiffs
Through: Mr.Nishchal Anand and Mr.Sanchith
Shivakumar, Advocates for plaintiffs
versus
CARS24 SERVICES PVT. LTD. ..... Defendant
Through: Mr.Nakul Sachdeva and
Mr.Aakarshan Sahay, Advocates
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 28.02.2019 List for reporting outcome of the mediation on 01st April, 2019. Mr. Ajay Kohli, learned counsel for the defendant seeks discharge on the ground that the defendant has engaged a new counsel who is present in Court today.
Mr. Ajay Kohli, Advocate is discharged.
J.R. MIDHA, J.
FEBRUARY 28, 2019 ds