Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(iii) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

(iii)that the recognised union has, after its recognition, failed to observe any of the conditions specified in section 19; or