Allahabad High Court
Irfan Solanki vs State Of U.P. on 30 September, 2024
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:161286 Court No. - 77 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38275 of 2023 Applicant :- Irfan Solanki Opposite Party :- State of U.P. Counsel for Applicant :- Anand Kumar Tripathi,Pankaj Kumar Shukla,Ramji Mishra Counsel for Opposite Party :- G.A. Hon'ble Rajeev Misra,J.
For orders, see order of date passed in Criminal Misc. Bail Application No. 30450 of 2023 (Rizwan Mohammad Vs. State of U.P.).
Order Date :- 30.9.2024 Vinay