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[Cites 0, Cited by 0] [Section 298(1)] [Section 298] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 298(1)(e) in Arunachal Pradesh Municipal Act, 2007

(e)place or leave, during its conveyance, a corpse or part of a corpse, on or near any street without urgent necessity.