Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(2)] [Section 2] [Entire Act] Union of India - Subsection Section 2(2)(a) in The Trade Marks Act, 1999 (a)to “trade mark” shall include reference to “collective mark” or “certification trade mark”;