Calcutta High Court (Appellete Side)
Sunil Kakrania And Others vs M/S. Saltee Infrastructure Limited And ... on 11 July, 2019
1 11.07.2019
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Item No. 27F.A.T. 138 of 2019 Sunil Kakrania and others.
Vs. M/s. Saltee Infrastructure Limited and another.
No one appears in support of the appeal, when the matter is called on.
In view of the order passed in FAT 112 of 2019, let the matter be sent to the Stamp Reporter.
ab (Hiranmay Bhattacharyya, J.) (Harish Tandon, J.)