Gujarat High Court
I. H. Kerun vs Collector Rajkot on 9 February, 2007
Author: Anant S. Dave
Bench: Anant S.Dave
CA/15241/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION No. 15241 of 2006
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I. H. KERUN - Petitioner(s)
Versus
COLLECTOR RAJKOT - Respondent(s)
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Appearance :
MR MA KHARADI for Petitioner(s) : 1,
MR KETAN J DWIVEDI, AGP for Respondent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE ANANT S.DAVE
Date : 09/02/2007
ORAL ORDER
Even in the second round, when the matter is called out, no one appears on behalf of the applicant. Hence, the matter is dismissed for want of prosecution.
(ANANT S. DAVE, J.) Amit/-