Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Gujarat High Court

I. H. Kerun vs Collector Rajkot on 9 February, 2007

Author: Anant S. Dave

Bench: Anant S.Dave

CA/15241/2006                       1/1                          ORDER


            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                  CIVIL APPLICATION No. 15241 of 2006

=========================================================
                I. H. KERUN - Petitioner(s)
                           Versus
             COLLECTOR RAJKOT - Respondent(s)
=========================================================
Appearance :
MR MA KHARADI for Petitioner(s) : 1,
MR KETAN J DWIVEDI, AGP for Respondent(s) : 1,
=========================================================
            CORAM : HONOURABLE MR.JUSTICE ANANT S.DAVE



                            Date : 09/02/2007

                               ORAL ORDER

Even in the second round, when the matter is called out, no one appears on behalf of the applicant. Hence, the matter is dismissed for want of prosecution.

(ANANT S. DAVE, J.) Amit/-