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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(9) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(9)Notwithstanding that the cost of construction of the Field Channel is met by the Government the responsibility for maintenance for the field channels shall vest with the pipe committee; and the beneficiaries of the field channel shall not acquire any right other than that of use only.