Allahabad High Court
Mahendra Singh & Another vs Senior Citizen Home Complex Welfare ... on 24 May, 2011
Author: Yatindra Singh
Bench: Yatindra Singh, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 195 of 2011 Petitioner :- Mahendra Singh & Another Respondent :- Senior Citizen Home Complex Welfare Society & Another Petitioner Counsel :- Sharad Mandhyan Respondent Counsel :- U.K.Saxena Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Counsel for the appellants is granted a month's time to file rejoinder affidavit.
List this application thereafter.
Counsel for the respondents will give a notice in writing to the counsel for the appellant.
Order Date :- 24.5.2011 NS