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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Madhya Pradesh - Subsection

Section 68(2) in The M.P. State Dental Council Rules, 1969

(2)Registrar should ordinarily be a retired Dental or Medical Officer of the State Government. He may be continued up to the age of 62 years, if physically and mentally fit. Unless determined otherwise by the Council the service of the Registrar may be terminated by a three months notice on either side.