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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Actuaries (Procedure For Enquiry Of Professional And Other Misconduct) Rules, 2008

(3)In the event of the Presiding Officer not being able to attend the meeting of the committee, the Member of the Council duly elected by the Council under sub-section (1) of section 26 of the Act shall act as the Presiding Officer.