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[Cites 0, Cited by 0] [Section 2BB(1)] [Section 2BB] [Entire Act]

Union of India - Subsection

Section 2BB(1)(b) in Income Tax Rules, 1962

(b)any allowance, whether, granted on tour or for the period of journey in connection with transfer, to meet the ordinary daily charges incurred by an employee on account of absence from his normal place of duty;