Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Reserve Bank (Transfer To Public Ownership) Act, 1948 7. [Amendment to Act II of 1934.] Rep.by the Repealing and Amending Act, 1950 (35 of 1950).[SCHEDULE]Rep. by the Repealing and Amending Act, 1950 (35 of 1950)
