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State of Punjab - Section

Section 54 in Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986

54. When cease.

- Pay and allowances shall cease to accrue as soon as an employee ceases to be in service. In the case of an employee dismissed from the Corporation's service, they shall cease from the date of his dismissal. In the case of an employee who dies while in service they shall cease from the date following that in which death occurs.