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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 20 in The Presidential And Vice-Presidential Elections Act, 1952

20. Transmission of orders to the Central Government and its publication .-The Supreme Court shall, after announcing the orders made under section 17, send a copy thereof to the Central Government, and on receipt of such copy the Central Government shall forthwith cause the order to be published in the Official Gazette.