Section 1 in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974
1. Short title, extent and commencement.
(1)This Order may be called the Orissa Essential Food Stuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974.(2)It extends to the whole of the State of Orissa.(3)It shall come into force at once.
