Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(2) in The Maharashtra Village Police Act, 1967

(2)The village police in each village shall be under the charges of the Police-patil, and where there are more than one, under the charge of such Police-patil as the State Government may direct.