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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(3)(b) in The Maharashtra Medical Council Rules, 1967

(b)if the make (x) is placed opposite the name of more candidates than the number of seats to be filled or if more vote are given than he is entitled to under sub-rule (1) of rule 21;