Delhi High Court - Orders
Pramod Kumar Agarwal & Ors vs Indian Oil Corporation Ltd. & Ors on 16 January, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7690/2017
PRAMOD KUMAR AGARWAL & ORS ..... Petitioners
Through Ms.Suman Kukrety, Adv. with
Ms.Megha, Adv.
versus
INDIAN OIL CORPORATION LTD. & ORS. ..... Respondents
Through Mr.V.N. Koura, Adv. with Mr.Nikhil
Mundeja, Adv. for R-1.
Mr.Dilbag Singh, Adv. with Sr.CGC
Mr.Aditya Dahiya, Adv. for R-2.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 16.01.2019 Learned counsel appearing on behalf of the petitioners submits that the main counsel has got fracture in both the legs. Accordingly, she seeks adjournment.
At her request, renotify on 07th May, 2019.
SURESH KUMAR KAIT, J JANUARY 16, 2019 ab