Section 13(6) in Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992
(6)Any dispute among nominees or legal heirs in respect of pension amounts sanctioned shall be referred to the Trustee within 30 (thirty) days and the decision of the Trustee in the matter shall be final. The appeal against the orders of the Authorised Officer shall also lie with the Trustee.
