Delhi High Court - Orders
M/S Experion Developers Pvt Ltd vs Income Tax Officer & Anr on 3 March, 2020
Author: Vipin Sanghi
Bench: Vipin Sanghi, Sanjeev Narula
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10543/2015
M/S EXPERION DEVELOPERS PVT LTD. ..... Petitioner
Through: Mr.Ajay Vohra, Senior Advocate
with Mr.Vaibhav Kulkarni, Advocate.
versus
INCOME TAX OFFICER & ANR. ..... Respondents
Through: Mr.Sunil Aggarwal, Senior Advocate
with Mr.Tushar Gupta and Mr.Akash
Pratap Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 03.03.2020 List for arguments on 16.10.2020.
VIPIN SANGHI, J SANJEEV NARULA, J MARCH 03, 2020 v Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:06.03.2020 12:11:13