Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 12 December, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
OD-6
ORDER SHEET
CS 79 of 2011
GA 3136 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 12th December, 2018.
Appearance:
Mr. Jishnu Chowdhury, Adv.
Mr. Arif Ali, Adv.
Mr. Arnab Sardar, Adv.
Mr. Yashovardhan Kochar, Adv.
Mr. Ratul Das, Adv.
...for the plaintiff Mr. Samit Talukdar, Sr. Adv. Ms. H. Chakraborty, Adv. Mr. Satadeep Bhattacharyay, Adv.
Mr. S.R. Kakrania, Adv.
Mr.Sanjeeb Seni, Adv.
Mr. Aviroop Mitra, Adv.
Mr. Tanuj Kakrania, Adv. Mr. Rittika Shroff, Adv. ... for the defendant nos.1 & 2 Ms. Iti Dutta, Adv.
... guardian ad-litem for defendant no. 4 Mr. D.Sengupta, Adv.
Ms. A. Mukherjee, Adv.
... for the defendant nos. 3, 5 & 16 Mr. Anirban Ray, Adv.
Mr. Chayan Gupta, Adv.
Mr. Pramit Bag, Adv.
Mr. A. K. Dey, Adv.
...for the defendant nos. 7, 14, 21 & 22 2 The Court : Since counsel for the plaintiff has relied on several decisions accompanied with a Notes of submissions, counsel appearing for the defendant nos. 1 and 2 requests for an opportunity to respond to such Note.
List this matter on 18th December, 2018 for further orders.
(MOUSHUMI BHATTACHARYA, J.) RS