Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Bihar - Subsection Section 16(3) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (3)A copy of all Petitions shall be served upon all the other parties to the proceedings, simultaneously with filing of the same before the Commission.
