Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 12 in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977

12. Abetments and attempts

Whoever abets any offence punishable under this Act or attmepts to commit any such offence, shall be punished with the punishment provided in this Act for such offence.