Calcutta High Court (Appellete Side)
Sharad Goenka vs Tarit Mitra & Anr on 16 November, 2021
Author: Biswajit Basu
Bench: Biswajit Basu
16.11.2021 (S/L-16) Ct.-18 (Susanta) Via Video Conference) C.O. 1883 of 2021 Sharad Goenka
-Vs-
Tarit Mitra & Anr.
None appears on behalf of the petitioner either virtually or physically on call. The opposite party is also unrepresented. No accommodation has been prayed for. C.O. 1883 of 2021 is dismissed for default. No order as to costs.
(Biswajit Basu, J.)