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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Tamilnadu - Subsection

Section 120(5) in Tamil Nadu Panchayats (Elections) Rules, 1995

(5)Any person shall, on payment of a fee of five rupees, be entitled to inspect any such account and, on payment of such fee, as may be fixed, by the State Election Commission in this behalf be entitled to obtain attested copies of such account or of any part thereof.