Section 26(26)(v) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

[Cites 0, Cited by 0] [Section 26(26)] [Section 26] [Entire Act]

(v)The advance shall be sanctioned to the employee on application and will be disbursed to the party from whom he intends to purchase the vehicle.

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