Section 24N in The University of Rajputana (Second Amendment) Act, 1950
24N. Recognition of examinations conducted by approved Institutions. - The Syndicate shall have power to recognise any degree, diploma or certificate granted by an approved institution as equivalent to a corresponding degree, diploma or certificate of the University. The University shall for this purpose; prescribe by statutes the conditions and the manner according to which an approved institution shall hold its examinations".
