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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(b) in The Punjab State Agricultural Marketing Board (Group-B) Service Rules, 1988

(b)if such person is recruited otherwise, -
(i)revert him to his former post; or
(ii)deal with him in such other manner as the terms and conditions of his previous appointment permit.