Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 143] [Entire Act] State of West Bengal - Subsection Section 143(j) in Police Regulations, Calcutta, 1968 (j)Great caution shall be exorcised at all times in the removal of handcuffs and other fastenings from prisoners en route whether by land or water.
