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Punjab-Haryana High Court

Anil Kumar Ahuja And Another vs Anurag Bansal on 6 March, 2014

Author: Mahesh Grover

Bench: Mahesh Grover

               IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH


                                       C.R. No. 6629 of 2010(O&M)

                                                       Date of Decision : 06.03.2014

            Anil Kumar Ahuja and another

                                                                    ....Petitioners
                                                 Versus

            Anurag Bansal

                                                                    ...Respondent


            CORAM : HON'BLE MR.JUSTICE MAHESH GROVER

            Present:- Mr. Vikas Behl, Sr. Advocate with
                      Mr. Divanshu Jain, Advocate
                      for the petitioners

                               Mr. A.S. Chadha, Advocate
                               for the respondent

            MAHESH GROVER, J.

For order see the detailed order of even date passed in C.R. No. 6594 of 2010.




            March 06, 2014                                          (Mahesh Grover)
            reena                                                      Judge




Reena
2014.03.11 16:22
I attest to the accuracy and
integrity of this document
chandigarh