Punjab-Haryana High Court
Anil Kumar Ahuja And Another vs Anurag Bansal on 6 March, 2014
Author: Mahesh Grover
Bench: Mahesh Grover
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
C.R. No. 6629 of 2010(O&M)
Date of Decision : 06.03.2014
Anil Kumar Ahuja and another
....Petitioners
Versus
Anurag Bansal
...Respondent
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
Present:- Mr. Vikas Behl, Sr. Advocate with
Mr. Divanshu Jain, Advocate
for the petitioners
Mr. A.S. Chadha, Advocate
for the respondent
MAHESH GROVER, J.
For order see the detailed order of even date passed in C.R. No. 6594 of 2010.
March 06, 2014 (Mahesh Grover)
reena Judge
Reena
2014.03.11 16:22
I attest to the accuracy and
integrity of this document
chandigarh