Madhya Pradesh High Court
Rahul @ Ravi vs The State Of Madhya Pradesh on 29 April, 2024
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1963 of 2023 (RAHUL @ RAVI Vs THE STATE OF MADHYA PRADESH) Dated : 29-04-2024 Ms. Nupur Garg, learned counsel for the appellant.
Shri H.S.Rathore appearing on behalf of Advocate General. As prayed by counsel for the appellant, list the matter alongwith connected CRA No.2028/2023.
(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 4/30/2024 11:57:33 AM