Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Rahul @ Ravi vs The State Of Madhya Pradesh on 29 April, 2024

Author: Prem Narayan Singh

Bench: Prem Narayan Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1963 of 2023 (RAHUL @ RAVI Vs THE STATE OF MADHYA PRADESH) Dated : 29-04-2024 Ms. Nupur Garg, learned counsel for the appellant.

Shri H.S.Rathore appearing on behalf of Advocate General. As prayed by counsel for the appellant, list the matter alongwith connected CRA No.2028/2023.

(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 4/30/2024 11:57:33 AM