Bombay High Court
Taru Meghani And 2 Ors vs Shree Tirupati Greenfield (Shree ... on 13 January, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
[email protected] IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION IN ITS COMMERCIAL DIVISION SUMMONS FOR JUDGMENT NO.71 OF 2019 IN COMMERCIAL SUMMARY SUIT NO.1111 OF 2019 Taru Meghani and Others ...Applicants vs. Shree Tirupati Greenfield Developers and Others ...Respondents WITH SUMMONS FOR JUDGMENT NO.70 OF 2019 IN COMMERCIAL SUMMARY SUIT NO.1172 OF 2019 Jayant Meghani and Others ...Applicants vs. Shree Tirupati Greenfield Developers and Others ...Respondents Mr. Narayan Sahu i/b. S.K. Dubey, for the Plaintiff in both matters. None for the Defendants. CORAM : N. J. JAMADAR, J.
DATE : JANUARY 13, 2021 P.C.:
. No order.
(N. J. JAMADAR, J.) Digitally signed V. S. by V. S. Parekar Parekar Date: 2021.01.13 14:47:07 +0530 Vishal Parekar, P.A. ...1