Section 14(2)(a) in U.P. Parks, Playgrounds and Open Spaces (Preservation and Regulation) Act, 1975

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(a)controlling or regulating the admission of persons to, and the conduct of persons in and in the vicinity of parks, playgrounds and open spaces.

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