Allahabad High Court
M.D.,U.P.State Road Transport ... vs Mohd. Raza @ Shadab & 6 Ors. on 8 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 469 of 2006 Petitioner :- M.D.,U.P.State Road Transport Corporation & Anr. Respondent :- Mohd. Raza @ Shadab & 6 Ors. Petitioner Counsel :- Prabhakar Tiwari Respondent Counsel :- Ajeet SriVastaVa,Q.M. Haque Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra.J. As prayed by Shri Prabhakar Tiwari learned counsel for the petitioner, list in the week commencing 26.7.2010. Order Date :- 8.7.2010 Madhu