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[Cites 0, Cited by 3] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(3) in A.P.J. Abdul Kalam Technological University Act, 2015

(3)The non-teaching staff of any of the Universities specified in the Schedule to this Act, who are affected by the establishment of the A.RJ. Abdul Kalam Technological University as per section 3, may give option for being appointed in this University and the University may appoint them subject to the terms and conditions as may be prescribed.