Section 2(1)(xi) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(xi) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(xi)[ ] [Omitted 'Management Seats means the seats earmarked from out of the sanctioned intake of seats to be filled by the Managements of the Private Un-aided Colleges of Education offering B.Ed. course.' by Notification No. G.O.Ms. 55, dated 7.8.2007 (w.e.f. 5.7.2004).]

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State of Andhra Pradesh - Subsection

Section 2(1)(xi) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004