Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Section 29(2)] [Section 29] [Entire Act] Union of India - Subsection Section 29(2)(e) in The Central Goods and Services Tax Act, 2017 (e)registration has been obtained by means of fraud, wilful misstatement or suppression of facts: