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[Cites 0, Cited by 0] [Section 39(8)] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(8)(iii) in The Insurance Rules, 1939

(iii)in respect of every loss or damage on which a claim of Rs. 20,000 or more but less than rupees one lakh has been made for a period of seven years; and