Rajasthan High Court - Jaipur
Assistant Director Directorate Of ... vs Central Bureau Of Investigation on 24 August, 2021
Author: Manoj Kumar Vyas
Bench: Manoj Kumar Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 1874/2018
Assistant Director, Directorate Of Enforcement
----Petitioner
Versus
Central Bureau Of Investigation and ors.
----Respondents
For Petitioner(s) : Ms. Shalini Sheoran, Advocate For Respondent(s) : Mr. Ashwani Kumar Sharma, Advocate for CBI HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 24/08/2021 This matter has come-up on an application (I.A. No.1/2021) for early listing of the revision petition.
In view of the submissions made and grounds mentioned in the application, the application (I.A. No.1/2021) is allowed.
List on 15.09.2021.
Name of Mr. Ashwani Kumar Sharma, Advocate, be reflected in the cause-list as counsel for the CBI.
(MANOJ KUMAR VYAS),J Hemant/22 (Downloaded on 27/08/2021 at 08:56:00 PM) Powered by TCPDF (www.tcpdf.org)