Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Rajasthan High Court - Jaipur

Assistant Director Directorate Of ... vs Central Bureau Of Investigation on 24 August, 2021

Author: Manoj Kumar Vyas

Bench: Manoj Kumar Vyas

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                               S.B. Criminal Revision Petition No. 1874/2018

                                   Assistant Director, Directorate Of Enforcement
                                                                                                       ----Petitioner
                                                                       Versus
                                   Central Bureau Of Investigation and ors.
                                                                                                    ----Respondents

For Petitioner(s) : Ms. Shalini Sheoran, Advocate For Respondent(s) : Mr. Ashwani Kumar Sharma, Advocate for CBI HON'BLE MR. JUSTICE MANOJ KUMAR VYAS Order 24/08/2021 This matter has come-up on an application (I.A. No.1/2021) for early listing of the revision petition.

In view of the submissions made and grounds mentioned in the application, the application (I.A. No.1/2021) is allowed.

List on 15.09.2021.

Name of Mr. Ashwani Kumar Sharma, Advocate, be reflected in the cause-list as counsel for the CBI.

(MANOJ KUMAR VYAS),J Hemant/22 (Downloaded on 27/08/2021 at 08:56:00 PM) Powered by TCPDF (www.tcpdf.org)